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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(a) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(a)build, maintain and operate the National Pension System infrastructure, setting up and operating the system including the National Pension System Central Accounting Network;