Delhi High Court - Orders
Shree Ji Pharmacy Institute vs Dr. Montu M. Patel on 11 October, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~109
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1076/2022
SHREE JI PHARMACY INSTITUTE ..... Petitioner
Through: Mr. Raj Kumar Ruchil and Mr. Rahul
Verma, Advocates.
versus
DR. MONTU M. PATEL ..... Respondent
Through: Mr. Kirtiman Singh, Ms. Manmeet
Kaur Sareen, Ms. Vidhi Jain and Mr.
W.Ali Noor, Advocates.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 11.10.2022 C.M. Appl. No. 43880/2022 (for exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. CONT.CAS(C) 1076/2022 List on 14th October, 2022.
SACHIN DATTA, J OCTOBER 11, 2022 AK Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:15.10.2022 17:43:48