Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Shree Ji Pharmacy Institute vs Dr. Montu M. Patel on 11 October, 2022

Author: Sachin Datta

Bench: Sachin Datta

                          $~109
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CONT.CAS(C) 1076/2022
                               SHREE JI PHARMACY INSTITUTE                 ..... Petitioner
                                             Through: Mr. Raj Kumar Ruchil and Mr. Rahul
                                                      Verma, Advocates.

                                                  versus

                               DR. MONTU M. PATEL                                 ..... Respondent
                                             Through:          Mr. Kirtiman Singh, Ms. Manmeet
                                                               Kaur Sareen, Ms. Vidhi Jain and Mr.
                                                               W.Ali Noor, Advocates.
                               CORAM:
                               HON'BLE MR. JUSTICE SACHIN DATTA
                                                  ORDER

% 11.10.2022 C.M. Appl. No. 43880/2022 (for exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. CONT.CAS(C) 1076/2022 List on 14th October, 2022.

SACHIN DATTA, J OCTOBER 11, 2022 AK Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:15.10.2022 17:43:48