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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(3) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(3)The accounts and the balance sheet shall be submitted by the Vice- Chancellor through the Board to the State Government, which shall cause them to be audited by the Examiner, Local Fund Accounts.