Gauhati High Court
Faruk Ali Ahmed vs The Food Corporation Of India And 6 Ors on 27 January, 2022
Page No.# 1/5
GAHC010123312017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1206/2017
FARUK ALI AHMED
VERSUS
THE FOOD CORPORATION OF INDIA and 6 ORS.
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Advocate for : MR.P D NAIR Advocate for : SC F C I appearing for THE FOOD CORPORATION OF INDIA and 6 ORS.
Linked Case : I.A.(Civil)/1210/2017 RAJU KUMAR VERSUS THE FOOD CORPORATION OF INDIA and 6 ORS.
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Advocate for : MR.P D NAIR Page No.# 2/5 Advocate for : SC F C I appearing for THE FOOD CORPORATION OF INDIA and 6 ORS.
Linked Case : WP(C)/1211/2017 FARUK ALI AHMED S/O SHRI ASKER ALI SK R/O HOUSE NO. 8 AJANTA PATH MAYUR UPA PATH HAIGAON CHARIALI P.O. and P.S. HATIGAON GUWAHATI DIST. KAMRUP METRO ASSAM- 781038 EMAIL ID [email protected] MOBILE PHONE NO. 9957528961.
VERSUS THE FOOD CORPORATION OF INDIA and 6 ORS. REP. BY ITS CHAIRMAN-CUM- MANAGING DIRECTOR FCI HEADQUARTERS KHADYA SADAN 16-20 BARAKHAMBA LANE NEW DELHI - 110001.
2:THE CHAIRMAN-CUM- MANAGING DIRECTOR FOOD CORPORATION OF INDIA FCI HEADQUARTERS KHADYA SADAN 16-20 BARAKHAMBA LANE NEW DELHI- 110001 EMAIL IDS [email protected] [email protected] 3:THE EXECUTIVE DIRECTOR PERSONNEL FOOD CORPORATION OF INDIA FCI HEADQUARTERS KHADYA SADAN 16-20 BARAKHAMBA LANE NEW DELHI - 110001 EMAIL ID [email protected] 4:THE EXECUTIVE DIRECTOR NE FOOD CORPORATION OF INDIA ZONAL OFFICE NORTH EAST G.L. PUBLICATIONS BUILDING G.S. ROAD ULUBARI GUWAHATI - 781007 EMAIL [email protected] 5:THE CHIEF GENERAL MANAGER PERSONNEL Page No.# 3/5 FOOD CORPORATION OF INDIA ZONAL OFFICE NORTH EAST G.L. PUBLICATIONS BUILDING G.S. ROAD ULUBARI GUWAHATI - 781007 EMAIL ID [email protected] 6:THE DEPUTY GENERAL MANAGER PERSONNEL FOOD CORPORATION OF INDIA ZONAL OFFICE NORTH EAST G.L. PUBLICATIONS BUILDING G.S. ROAD ULUBARI GUWAHATI- 781007 EMAIL ID [email protected] 7:MS. RITU MISHRA D/O SHRI ARUN MISHRA R/O HOUSE NO. 1223 NEAR WATER INTAKE SECTOR-1 IOC RENINERY NOONMATI GUWAHATI DIST. KAMRUP METROPOLITAN ASSAM- 781020
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Advocate for : MR.H ROHMAN Advocate for : SC F C I appearing for THE FOOD CORPORATION OF INDIA and 6 ORS.
WP(C)/1222/2017 RAJU KUMAR S/O SHRI TILAK PRASAD, R/O H/NO.14, SOUTH BYE LANE - 01, LACHIT NAGAR, ULUBARI, GUWAHATI, DIST- KAMRUP METRO, ASSAM, PIN-781007 VERSUS THE FOOD CORPORATION OF INDIA and 6 ORS. REP. BY ITS CHAIRMAN CUM MANAGING DIRECTOR, FCI HEADQUARTERS, KHADYA SADAN, 16-20, BARAKHAMBA LANE, NEW DELHI-1 2:THE CHAIRMAN CUM MANAGING DIRECTOR FCI FCI HEADQUARTERS Page No.# 4/5 KHADYA SADAN 16-20 BARAKHAMBA LANE NEW DELHI-1 3:THE EXECUTIVE DIRECTOR PERSONNEL FCI FCI HEADQUARTERS KHADYA SADAN 16-20 BARAKHAMBA LANE NEW DELHI-1 4:THE EXECUTIVE DIRECTOR NE FCI ZONAL OFFICE NORTH EAST G.L. PUBLICATION BUILDING G.S. ROAD ULUBARI GHY-7 5:THE CHIEF GENERAL MANAGER PERSONNEL FCI ZONAL OFFICE NORTH EAST G.L. PUBLICATION BUILDING G.S. ROAD ULUBARI GHY-7 6:THE DY. GENERAL MANAGER PERSONNEL FCI ZONAL OFFICE NORTH EAST G.L. PUBLICATION BUILDING G.S. ROAD ULUBARI GHY-7 7:AMIT KUMAR S/O DILIP KUMAR GOSWAMI R/O STATION ROAD P.O. MASAURHI PATNA Page No.# 5/5 BIHAR PIN-80445 Advocate for the Petitioner : MR.H ROHMAN Advocate for the Respondent :
BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order 27.01.2022 Interim order passed earlier shall continue till the next date.
List the matters on 21.02.2022.
JUDGE Comparing Assistant