Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(3) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994 (3)Application for enlistment shall be made in the prescribed Form 1 with the prescribed fee through the Principal of the institution.
