Karnataka High Court
H N Sampaiah vs Sri Manjunath Executive Engineer on 27 November, 2008
Bench: S.R.Bannurmath, A.N.Venugopala Gowda
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DATE3 "rms THE 27?" EBAY o:%MfAét)y£:s1£'»L_E:z_', 1290.3:
PRESENfy a A THE HoN'BLE MR.JusncE§;.R. BAN~§EU'R-"!51A;¥'B % THE +~:oN'sz.E MR. JUS'¥1_CE_«A.if~J§\:'£§E§JGA{3PALA sewn». comsm PT or gown:-TCA;$:::;_n;o,%48§ig,_g;0a(c1vIL) EE"¥WEEN:
H NSAMPAIAH J ~ s/0 LATE NARAYAMAPPA AGED Aaau*r.52;vEA:?s-- " _ N0 39O;_SUNi<ADAKATTE'4.V % VISWANEESAM~P0;~;'3T-~ ' BANGALORE-91. X ' v " V COMPLAENANT (BY :3 RAGE%J.,F'}ATHY:A§ ADV.) . "*EXECUTjIVE ENGINEER omce go? THE JOINT COMMISSIONER cm: MUNICIPAL courucn. DASARAHALL1 " * BRUHAT BANGALORE MAHANAGARA PALEKE x BANGALORE-569 991.
F" 2; SR1 s P RANGAMTH ASST. EXECUTIVE ENGINEER HEROHALLI SU8 DIVISION, DASARAHALLI Z0i\£E, CITY MUNICIPAL COUNCIL, DASARA.i*fALLI BRUHAT BANGALORE MAHANAGARA PALIKE BANGAi_0RE-560 093.
executable 3:16 the jurisdiction of thisH__(:§:--uft:.Aj:u§)dér--«j__ '*__ contempt law tanner be invekaéd ;g egt executed, we fine: the contempt pété§Eé*n is :}éi':s¢§'n£:ei$f<§é; The same is rejected.
% V? 97* Judge 3&3...
1 . -- . Eudgé sac*