Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106(3)] [Section 106] [Entire Act]

State of Karnataka - Subsection

Section 106(3)(c) in Karnataka Land Reforms Act, 1961

(c)if there are more encumbrances than one, the amount under clauses (a) and (b) shall be distributed according to priority.