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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(1)The annual accounts shall be submitted by the Board of Management to the Government who shall cause an audit to be made by such persons as the Government may appoint in this behalf.