Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(c) in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

(c)on regular watch in the machinery spaces on foreign-going or home trade ships as an engineer, engine driver, fitter, serange, tindal, donkey man, winch man, donkey greaser, greaser or oilman, pump man, engine room rating or in any other similar capacity.