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State of Gujarat - Section

Section 29 in First Statutes of the Rai University

29. Accounts, Audit and Annual Report.

- 29.1 Annual Report. - The Annual Report of the University will be prepared by the University which shall include among other matters, the steps taken by the University towards the fulfillment of its objects and shall be submitted to the Government of Gujarat.
29.2Annual Accounts and Audit. - The Annual accounts including balance sheet of the University will be prepared by the University and the annual accounts will be audited at least once in every year by the auditors appointed by the University for this purpose.