Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 30] [Entire Act] Union of India - Subsection Section 30(2) in Indian Companies Act, 1913 (2)Every other person who agrees to become a member of a company, and whose name is entered in its register of members, shall be a member of the company.
