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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(3)(e) in The M.P. General Provident Fund Rules, 1955

(e)if he was on foreign service on 31st March of the preceding year, by the amount credited by him into the treasury on account of subscription for the month of April in the current year.