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[Section 16]
[Entire Act]
State of Maharashtra - Subsection
Section 16(2) in The Maharashtra Water Resources Regulatory Authority Act, 2005
| (a) | the Chief Minister | ex-officioPresident; |
| (b) | the Deputy Chief Minister | ex-officioVice-President; |
| (c) | the Minister, Water Resources. | ex-officioVice-President; |
| (d) | the Minister, Water Resources (Krishna Valley and KokanIrrigation Development Corporation). | ex-officioMember; |
| (e) | the Minister, Agriculture | ex-officioMember |
| (f) | the Minister, Water Conservation | ex-officioMember |
| (g) | the Minister, Water Supply | ex-officioMember |
| (h) | the Minister, Finance and Planning | ex-officioMember |
| (i) | the Minister, Urban Development | ex-officioMember |
| (j) | the Minister, Industries | ex-officioMember |
| (k) | the Minister, Environment | ex-officioMember |
| (l) | the Minister (Representative for Marathwada region) | ex-officioMember |
| (m) | the Minister (Representative for Vidarbha region). | x-officio Member; |
| (n) | the Minister (Representative for Rest of Maharashtra). | ex-officioMember; |
| (o) | the State Minister, Water Resources Department. | ex-officioMember; |
| (p) | the State Minister, Water Resources (Krishna Valley and KokanIrrigation Development Corporation). | ex-officioMember; |
| (q) | the Secretary, Water Resources Department. | ex-officioMember; |
| (r) | the Secretary (Command Area Development Authority), WaterResources Department. | ex-officioMember Secretary |