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State of Uttar Pradesh - Section

Section 106A in The U.P. Co-operative Societies Act, 1965

106A. [ Prohibition of use of certain words by a society other than a bank. [Inserted by U.P. Act 47 of 2007, Section 16.]

- No Co-operative Society other than a Co-operative Bank and the Uttar Pradesh Sahkari Gram Vikas Bank shall use the word "Bank", "Banker" and "Banking" in its name.]