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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Punjab - Subsection

Section 114(2)(ii) in The Punjab Panchayati Raj Act, 1994

(ii)all powers and duties of the Panchayat Samiti during its dissolution, shall be exercised and performed by such person or persons as the State Government may appoint in this behalf; and