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State of Andhra Pradesh - Section

Section 25 in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

25. Application for moving Antiquities

Every application for permission to move any antiquities or any class of antiquities in respect of which a notification has been issued under sub-section(1) of section 25 shall be made in Form VI to the Director at least one month before the proposed date of the moving.