Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 67 in Regular Licence under Haryana Electricity Regulatory Reforms Act

67. Objection.

- HVPN suggests that the words "be incorporated into it" in Condition 14 be changed to "be incorporated into this licence."