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Patna High Court - Orders

Reckitt Benckiser (India) Pvt. Ltd. & ... vs The State Of Bihar & Ors on 22 September, 2017

Author: Arun Kumar

Bench: Arun Kumar

                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        Criminal Miscellaneous No.24952 of 2017
                        Arising Out of PS.Case No. -20 Year- 2003 Thana -GOVERNMENT OFFICIAL COMP. District-
                                                                  PATNA
                       ======================================================
                       Reckitt Benckiser (india) Pvt. Ltd. & Anr
                                                                           .... .... Petitioner/s
                                                           Versus
                       The State of Bihar & Ors
                                                                      .... .... Opposite Party/s
                       ======================================================
                                                            with
                                       Criminal Miscellaneous No.36986 of 2017
                        Arising Out of PS.Case No. -20 Year- 2003 Thana -GOVERNMENT OFFICIAL COMP. District-
                                                                  PATNA
                       ======================================================
                       Mr. Amrit Bangur
                                                                             .... .... Petitioner/s
                                                        Versus
                       The State of Bihar & Ors
                                                                        .... .... Opposite Party/s
                       ======================================================
                       Appearance :
                       (In Cr.Misc. No.24952 of 2017)
                       For the Petitioner/s     : Mr. Anand Kumar Ojha
                       For the Opposite Party/s :  Mr. Satyavarat Verma
                       (In Cr.Misc. No.36986 of 2017)
                       For the Petitioner/s     : Mr. Anand Kumar Ojha
                       For the Opposite Party/s :  Mr.Anil Kumar Singh 1
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE ARUN KUMAR
                       ORAL ORDER

5         22-09-2017

As prayed for, let these matters be listed on 13th October, 2017 maintaining their position.

(Arun Kumar, J) Sujit/-

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