Patna High Court - Orders
Reckitt Benckiser (India) Pvt. Ltd. & ... vs The State Of Bihar & Ors on 22 September, 2017
Author: Arun Kumar
Bench: Arun Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.24952 of 2017
Arising Out of PS.Case No. -20 Year- 2003 Thana -GOVERNMENT OFFICIAL COMP. District-
PATNA
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Reckitt Benckiser (india) Pvt. Ltd. & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Opposite Party/s
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with
Criminal Miscellaneous No.36986 of 2017
Arising Out of PS.Case No. -20 Year- 2003 Thana -GOVERNMENT OFFICIAL COMP. District-
PATNA
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Mr. Amrit Bangur
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Opposite Party/s
======================================================
Appearance :
(In Cr.Misc. No.24952 of 2017)
For the Petitioner/s : Mr. Anand Kumar Ojha
For the Opposite Party/s : Mr. Satyavarat Verma
(In Cr.Misc. No.36986 of 2017)
For the Petitioner/s : Mr. Anand Kumar Ojha
For the Opposite Party/s : Mr.Anil Kumar Singh 1
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CORAM: HONOURABLE MR. JUSTICE ARUN KUMAR
ORAL ORDER
5 22-09-2017As prayed for, let these matters be listed on 13th October, 2017 maintaining their position.
(Arun Kumar, J) Sujit/-
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