Section 10 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
10. Basic conditions of Service.
- A person appointed in the service of the Market Committee may be employed in any manner and his whole time will be at the disposal of the Market Committee:Provided that no woman shall be knowingly appointed or shall be engaged in the employment during the six weeks following the day on which she has delivered a child.
