Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)As a part of mandatory record keeping, the clinical establishment shall generate and maintain a death register containing relevant particulars like unique identification number of every patient cause of death and such other particulars in such manner as may be notified.