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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(4)(b) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.