Section 2(24)(c) in The Goa, Daman and Diu Public Health Act, 1985

[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

(c)dirt, house sweepings, spitting, including chewed betel and tobacco, kitchen or stable refuse, broken glass or pottery, debris, and waste paper;

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