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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3)(f) in The Rajasthan Maternity Benefit Rules, 1967

(f)How for the irregularities pointed out at previous inspections have been remedied and how for orders previously issued have been complied with.