Madras High Court
N.Anbumanickam vs The Chairman on 8 September, 2015
Bench: Sanjay Kishan Kaul, T.S.Sivagnanam
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 08.09.2015 CORAM The Hon'ble MR.SANJAY KISHAN KAUL, CHIEF JUSTICE AND The Hon'ble MR.JUSTICE T.S.SIVAGNANAM W.P.No.26252 of 2015 N.Anbumanickam .. Petitioner -vs- 1.The Chairman, Tamil Nadu Uniformed Services Recruitment Board (TNUSRB), P.T.Lee Chengalvaraya Naicker Building, 807, 2nd Floor, Anna Salai, Chennai-2. 2.Deputy Inspector General of Police, Sub-Committee Member, TNUSRB, O/o DIG of Police, Collectorate Complex, Villupuram Town & District. .. Respondents Writ Petition filed under Article 226 of the Constitution of India praying for issue of Writ of Mandamus directing the 1st and 2nd respondents to consider the petitioner's representation dated 13.8.2015, thereby directing the respondents to grant one more opportunity to claim the rope (rope test) to the petitioner. For Petitioner : Mr.S.Vediappan For Respondents : Mr.P.H.Arvindh Pandian Addl. Advocate General assisted by Mr.STS.Moorthy, Govt. Pleader Mr.V.R.Kamalanathan, Addl. G.P. * * * * * ORDER
(Order of the Court was made by The Hon'ble Chief Justice) The petitioner did not qualify the Physical Endurance Test for rope climbing. At the first endeavour, he was not successful and had fallen down and got injured and thus, he had taken medical treatment. The petitioner claims second opportunity to repeat that test.
2. In an examination process of such large number of candidates, it is not possible to carve out any special exception for any candidate. It is not as if the petitioner did not get opportunity to compete in the test, but unfortunately he was unsuccessful. The petitioner has not made out any case.
3. In view aforesaid, the writ petition is dismissed. No costs.
(S.K.K., CJ.) (T.S.S., J.) 08.09.2015 Index : Yes/No Internet : Yes/No bbr To
1.The Chairman, Tamil Nadu Uniformed Services Recruitment Board (TNUSRB), P.T.Lee Chengalvaraya Naicker Building, 807, 2nd Floor, Anna Salai, Chennai-2.
2.The Deputy Inspector General of Police, Sub-Committee Member, TNUSRB, O/o DIG of Police, Collectorate Complex, Villupuram Town & District.
The Hon'ble Chief Justice and T.S.Sivagnanam, J.
bbr W.P.No.26252 of 2015 08.09.2015