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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Indian Foreign Service Branch 'B' Rules, 2017

(1)Regular vacancies in Grade I shall be filled by promotion on selection basis of regular Section Officers of the General Cadre who have on the crucial date undergone and successfully completed such mandatory training programme(s) as may be prescribed by the Ministry of External Affairs and rendered not less than eight years' approved service in that Grade.