Section 78(2)(d) in The Orissa Co-operative Societies Act, 1962

[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Odisha - Subsection

Section 78(2)(d) in The Orissa Co-operative Societies Act, 1962

(d)objects allied to agriculture, such as -

(i)diary;

(ii)poultry; and

(iii)fishery; and