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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Notified Goods(Prevention of Illegal Import) Rules, 1969

(2)All particulars referred to in sub-rule (1) shall be entered in a register :Provided that particulars in respect of each sale or other disposal of notified goods may be entered in a book of sale or disposal memos., in duplicate.