Section 102(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
(3)Vehicles of the Panchayat Samiti or the Zila Parishad may be used by non-officials members (Elected representative of the Panchayat Samiti or the Zila Parishad) as per orders issued by the Government from time to time.
