Section 3(3)(i) in The Central Sales Tax (Orissa) Rules, 1957

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(i) in The Central Sales Tax (Orissa) Rules, 1957

(i)by depositing with the authority to whom an application has been made under Sub-section (1) or Sub-section (2) of Section 7 in National Saving Certificates for the amount of security fixed; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 3(3)(i) in The Central Sales Tax (Orissa) Rules, 1957