Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Gujarat - Subsection Section 63(23A) in The Gujarat Provincial Municipal Corporations Act, 1949 (23A)[ The preparation of plans for economic development and social justice; [Clauses (23A) and (23B) were inserted, by Gujarat 16 of 1993, Section 14 (4).]
