Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 87] [Section 2] [Entire Act] Union of India - Subsection Section 2(r) in The Code of Criminal Procedure, 1973 (r)"police report" means a report forwarded by a police officer to a Magistrate under sub-section (2) of section 173;
