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Delhi High Court - Orders

Umar Khalid vs Jawahalal Nehru University on 21 March, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~44 to 52(upto 2020 list)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 7406/2018
                                UMAR KHALID                                    ..... Petitioner
                                                   Through     Mr.Jawahar Raju & Mr.Archit
                                                   Krishna, Advs.
                                                   versus
                                JAWAHALAL NEHRU UNIVERSITY                     ..... Respondent
                                                   Through     Ms.Ginny    J      Rautray       with
                                                   Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.


                          +     W.P.(C) 7457/2018
                                ASHUTOSH KUMAR                            ..... Petitioner
                                                 Through    Mr.Abhik Chimni & Mr.Mayank
                                                 Goyal, Advs.
                                                 versus

                                JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                                            Through   Ms.Ginny      J      Rautray     with
                                            Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.

                          +     W.P.(C) 7464/2018 & CM APPL. 28574/2018
                                ANIRBAN BHATTACHARYA                             ..... Petitioner
                                                 Through

                                                  versus

                                JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                                            Through   Ms.Ginny      J      Rautray     with
                                            Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.


                          +     W.P.(C) 7484/2018
                                RUBINA SAIFE                                ..... Petitioner
                                                 Through    Ms.Ekta Shanna & Mr.Rama Kant
                                                 Sharma, Advs.



Signature Not Verified
Digitally Signed
By:SAURABH RAWAT
Signing Date:22.03.2022
16:11:44
                                                versus

                              JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                                          Through   Ms.Ginny      J      Rautray     with
                                          Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.


                          +   W.P.(C) 7485/2018
                              KOMAL MOHITE                                ..... Petitioner
                                               Through    Ms.Ekta Shanna & Mr.Rama Kant
                                               Sharma, Advs.

                                               versus

                              JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                                          Through   Ms.Ginny      J      Rautray     with
                                          Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.

                          +   W.P.(C) 7487/2018
                              ASWATHI A. NAIR                             ..... Petitioner
                                               Through    Ms.Ekta Shanna & Mr.Rama Kant
                                               Sharma, Advs.

                                               versus

                              JAWAHARLAL NEHRU UNIVERSITY             ..... Respondent
                                          Through   Ms.Ginny      J      Rautray     with
                                          Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.

                          +   W.P.(C) 7488/2018
                              REYAZUL HAQUE                              ..... Petitioner
                                               Through    Ms.Ekta Shanna & Mr.Rama Kant
                                               Sharma, Advs.

                                               versus


                              JAWAHARLAL NEHRU UNIVERSITY                   ..... Respondent


Signature Not Verified
Digitally Signed
By:SAURABH RAWAT
Signing Date:22.03.2022
16:11:44
                                                       Through   Ms.Ginny      J     Rautray    with
                                                      Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.


                          +     W.P.(C) 7489/2018
                                ANWESHA CHAKRABORTY                        ..... Petitioner
                                                 Through    Ms.Ekta Shanna & Mr.Rama Kant
                                                 Sharma, Advs.

                                                      versus

                                JAWAHARLAL NEHRU UNIVERSITY              ..... Respondent
                                            Through   Ms.Ginny      J     Rautray      with
                                            Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.

                          +     W.P.(C) 7887/2018
                                CHINTU KUMARI                                    ..... Petitioner
                                                 Through         Mr.Sarim Naved & Ms.Damini K.,
                                                 Advs.

                                                      versus

                                JAWAHARLAL NEHRU UNIVERSITY               ..... Respondent
                                              Through   Ms.Ginny      J      Rautray     with
                                              Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
                                CORAM:
                                HON'BLE MS. JUSTICE REKHA PALLI
                                        ORDER

% 21.03.2022 List before another Bench on 21.04.2022, subject to orders of Hon'ble the Acting Chief Justice.

REKHA PALLI, J MARCH 21, 2022 ms Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:22.03.2022 16:11:44