Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 21 March, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~44 to 52(upto 2020 list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID ..... Petitioner
Through Mr.Jawahar Raju & Mr.Archit
Krishna, Advs.
versus
JAWAHALAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7457/2018
ASHUTOSH KUMAR ..... Petitioner
Through Mr.Abhik Chimni & Mr.Mayank
Goyal, Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7464/2018 & CM APPL. 28574/2018
ANIRBAN BHATTACHARYA ..... Petitioner
Through
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7484/2018
RUBINA SAIFE ..... Petitioner
Through Ms.Ekta Shanna & Mr.Rama Kant
Sharma, Advs.
Signature Not Verified
Digitally Signed
By:SAURABH RAWAT
Signing Date:22.03.2022
16:11:44
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7485/2018
KOMAL MOHITE ..... Petitioner
Through Ms.Ekta Shanna & Mr.Rama Kant
Sharma, Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7487/2018
ASWATHI A. NAIR ..... Petitioner
Through Ms.Ekta Shanna & Mr.Rama Kant
Sharma, Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7488/2018
REYAZUL HAQUE ..... Petitioner
Through Ms.Ekta Shanna & Mr.Rama Kant
Sharma, Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Signature Not Verified
Digitally Signed
By:SAURABH RAWAT
Signing Date:22.03.2022
16:11:44
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7489/2018
ANWESHA CHAKRABORTY ..... Petitioner
Through Ms.Ekta Shanna & Mr.Rama Kant
Sharma, Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
+ W.P.(C) 7887/2018
CHINTU KUMARI ..... Petitioner
Through Mr.Sarim Naved & Ms.Damini K.,
Advs.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through Ms.Ginny J Rautray with
Mr.Navdeep Singh, Ms.Snigdha Ganguly, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 21.03.2022 List before another Bench on 21.04.2022, subject to orders of Hon'ble the Acting Chief Justice.
REKHA PALLI, J MARCH 21, 2022 ms Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:22.03.2022 16:11:44