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[Cites 0, Cited by 0] [Section 4(1A)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1A)(c) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(c)distribute the Panch seats reserved for the Scheduled Castes and Scheduled Tribes, as far as practicable in those areas in a halqa Panchayat where the proportion of their population to the total population is comparatively large.