Allahabad High Court
Union Of India & Others vs Ram Lal & Another on 6 January, 2010
Author: Kashi Nath Pandey
Bench: Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 95 of 2010 Petitioner :- Union Of India & Others Respondent :- Ram Lal & Another Petitioner Counsel :- Ashok Singh,R.B. Singhal Hon'ble Satya Poot Mehrotra,J.
Hon'ble Kashi Nath Pandey,J.
As prayed by Dr. Ashok Nigam, learned Additional Solicitor General of India in this Court assisted by Shri Ashok Singh, learned counsel for the petitioners, put up as fresh on 7.1.2010 so as to enable Shri Singh to produce relevant Rules governing appointment on the post of Sweeper and also relevant Orders/ Circulars in regard to the conversion of an Office into T.M.O..
Order Date :- 6.1.2010 safi