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Allahabad High Court

Union Of India & Others vs Ram Lal & Another on 6 January, 2010

Author: Kashi Nath Pandey

Bench: Kashi Nath Pandey

Court No. - 29

Case :- WRIT - A No. - 95 of 2010

Petitioner :- Union Of India & Others
Respondent :- Ram Lal & Another
Petitioner Counsel :- Ashok Singh,R.B. Singhal

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Kashi Nath Pandey,J.

As prayed by Dr. Ashok Nigam, learned Additional Solicitor General of India in this Court assisted by Shri Ashok Singh, learned counsel for the petitioners, put up as fresh on 7.1.2010 so as to enable Shri Singh to produce relevant Rules governing appointment on the post of Sweeper and also relevant Orders/ Circulars in regard to the conversion of an Office into T.M.O..

Order Date :- 6.1.2010 safi