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Supreme Court - Daily Orders

M/S L And T Housing Finance Limited vs M/S Trishul Developers on 29 September, 2020

Bench: L. Nageswara Rao, Ajay Rastogi

     ITEM NO.13                    Court 5 (Video Conferencing)              SECTION IV-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).18360/2019

     (Arising out of impugned final judgment and order dated 27-06-2019
     in WP No.22137/2019 passed by the High Court Of Karnataka At
     Bengaluru)

     M/S L AND T HOUSING FINANCE LIMITED                                    Petitioner(s)

                                                       VERSUS

     M/S TRISHUL DEVELOPERS & ANR.                                          Respondent(s)


     Date : 29-09-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE AJAY RASTOGI


     For Petitioner(s)                   Mr.   Krishnan Venugopal Sr. Adv
                                         Mr.   Shashikiran Shetty Sr. Adv
                                         Ms.   Anuparna Bordoloi, Adv
                                         Mr.   Mahesh Thakur AOR

     For Respondent(s)                   Mr.   Varun Singh, Adv
                                         Ms.   Nishtha Kumar, AOR
                                         Ms.   Deepti Arya, Adv
                                         Mr.   Akshay Dev, Adv
                                         Mr.   Rishabh Rana, Adv
                                         Ms.   Nishtha Kumar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List next week.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.09.29 18:50:03 IST Reason: