Supreme Court - Daily Orders
M/S L And T Housing Finance Limited vs M/S Trishul Developers on 29 September, 2020
Bench: L. Nageswara Rao, Ajay Rastogi
ITEM NO.13 Court 5 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18360/2019
(Arising out of impugned final judgment and order dated 27-06-2019
in WP No.22137/2019 passed by the High Court Of Karnataka At
Bengaluru)
M/S L AND T HOUSING FINANCE LIMITED Petitioner(s)
VERSUS
M/S TRISHUL DEVELOPERS & ANR. Respondent(s)
Date : 29-09-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Krishnan Venugopal Sr. Adv
Mr. Shashikiran Shetty Sr. Adv
Ms. Anuparna Bordoloi, Adv
Mr. Mahesh Thakur AOR
For Respondent(s) Mr. Varun Singh, Adv
Ms. Nishtha Kumar, AOR
Ms. Deepti Arya, Adv
Mr. Akshay Dev, Adv
Mr. Rishabh Rana, Adv
Ms. Nishtha Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List next week.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.09.29 18:50:03 IST Reason: