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Allahabad High Court

The Commissioner Of Income Tax, Meerut & ... vs M/S. Amar Fauji Motor & General Finance ... on 27 July, 2010

Bench: Rajes Kumar, Bharati Sapru

Court No. - 37
Case :- INCOME TAX APPEAL DEFECTIVE No. - 229 of 2008
Petitioner :- The Commissioner Of Income Tax, Meerut & Another

Respondent :- M/S. Amar Fauji Motor & General Finance (P) Ltd.
Petitioner Counsel :- A.N. Mahaj an

Hon'ble Rajes Kumar,J.

Hon'ble Bharati Sapru,J. Connect with Income Tax Appeal No. 103 of 2007. Admit on the substantial question of law mentioned in the memorandum of appeal.

Issue notice to the opp. patty. Order Date :- 27.7.2010 Gss