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State of Rajasthan - Section
Section 8 in Rajasthan Electricity Regulatory Commission (Renewable Energy Certificate and Renewable Purchase Obligation Compliance Framework) Regulations, 2010
8. [ [Deleted by Rajasthan Notification No. RERC/Secy./Regulations-116, dated 9.5.2016 (w.e.f. 23.12.2010).]
***.] [Added by Rajasthan Notification No. RERC/Secy/Regulation, 119, dated 7.6.2017-Rajasthan Gazette Extraordinary, part VIII, dated 10.7.2017 (w.e.f. 23.12.2010).]| 8. Operating Period.- The REC framework under these Regulations shall commence from the date of coming into effect of these Regulations and shall be valid until March 31, 2016 (i.e., up to the year 2015-16). |