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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 45 in Designs Act, 1911

45.

Certificate of registration. (1) The Controller shall grant a certificate of registration to the proprietor of the design when registered.
(2)The Controller may, in case of loss of the original certificate, or in any other case in which he deems it expedient, furnish one or more copies of the certificate. 46 Register of designs.