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Bombay High Court

M/S Yashodeep Infrastructure Pvt Ltd ... vs The Chief Engineer National Highway Pwd ... on 8 December, 2021

Author: S. G. Dige

Bench: S. V. Gangapurwala, S. G. Dige

                                        1                       1044-WP-13822-19.odt



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                          WRIT PETITION NO.13822 OF 2019

       M/S YASHODEEP INFRASTRUCTUE PVT LTD THROUGH ITS
                            PROPRIETOR
                              VERSUS
     THE CHIEF ENGINEER NATIONA HIGHWAY PWD AND ANOTHER
                                ...
                 ASG for Respondents: Ajay G. Talhar
                                ...

                                   CORAM :    S. V. GANGAPURWALA AND
                                              S. G. DIGE, JJ.

DATE : 8th DECEMBER, 2021 PER COURT :-

None appears for petitioner.

2. Stand over to 09-02-2022.





 ( S.G. DIGE )                                 ( S.V. GANGAPURWALA )
     JUDGE                                             JUDGE


mtk




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