Bombay High Court
M/S Yashodeep Infrastructure Pvt Ltd ... vs The Chief Engineer National Highway Pwd ... on 8 December, 2021
Author: S. G. Dige
Bench: S. V. Gangapurwala, S. G. Dige
1 1044-WP-13822-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.13822 OF 2019
M/S YASHODEEP INFRASTRUCTUE PVT LTD THROUGH ITS
PROPRIETOR
VERSUS
THE CHIEF ENGINEER NATIONA HIGHWAY PWD AND ANOTHER
...
ASG for Respondents: Ajay G. Talhar
...
CORAM : S. V. GANGAPURWALA AND
S. G. DIGE, JJ.
DATE : 8th DECEMBER, 2021 PER COURT :-
None appears for petitioner.
2. Stand over to 09-02-2022.
( S.G. DIGE ) ( S.V. GANGAPURWALA )
JUDGE JUDGE
mtk
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