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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(2)The Academic Council shall have the power to propose regulations on all the matters specified in (a) to (h) above and matter incidental and related thereto.