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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(1)(aaaaa) in The C.G. Foreign Liquor Rules, 1996

(aaaaa)[ Licence in form FL 1-D. - This licence is for retail sale of foreign liquor under Chhattisgarh Excise Settlement of Licence for Retail Sale of Foreign Liquor (in districts Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001.] [Inserted by Notification No. F-10/227/2001/CT/V (20), dated 4-6-2001.]