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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(c) in The Tamil Nadu Co-Operative Societies Act, 1983

(c)becomes a paid officer or servant of the registered society or of its financing bank or of any registered society for which it is the financing bank; or