Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] Union of India - Subsection Section 64(b) in The Air Force Act, 1950 (b)being the captain of a glider aircraft towed by another aircraft disobeys any lawful command given by the captain of the towing aircrafts, whether the latter is subject to this Act or not, as respects all matters aforesaid;
