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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(5) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(5)Any participant not having the requisite earnest money, affidavit regarding no dues and power of attorney shall not be allowed to participate in the auction.