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Andhra Pradesh High Court - Amravati

Arjun Lai Mali vs State Of Ap on 15 March, 2021

     THE HON'BLE SMT JUSTICE LALITHA KANNEGANTI

               Criminal Petition No.566 of 2021

ORDER:

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Sri Medisi Ratna Rao, learned counsel for the petitioners seeks permission of this Court to withdraw this criminal petition.

Permission is accorded. Accordingly, the criminal petition is dismissed as withdrawn.

As a sequel, all the pending miscellaneous applications shall stand closed.

____________________________________ JUSTICE LALITHA KANNEGANTI Date: 15.03.2021 KA 2 THE HON'BLE SMT JUSTICE LALITHA KANNEGANTI (Dismissed as withdrawn) Criminal Petition No.566 of 2021 Date: 15.03.2021 KA