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Bombay High Court

Datar Switchgear Ltd vs The State Of Maharashtra And Anr on 5 August, 2019

Author: S.S. Shinde

Bench: S.S. Shinde

                                      1/3                    29.APPLN.7457.2005.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                CRIMINAL APPLICATION NO. 7457 OF 2005

Datar Switchgear Ltd.                         ...Applicant

        Versus

The State of Maharashtra and Anr.             ...Respondents

                                  WITH
                   CRIMINAL APPLICATION NO. 8 OF 2005

Ms. Rajyotisingh Gurudayalsingh                        ...Applicant

        Versus

The State of Maharashtra and Anr.             ...Respondents

                                     IN
                        CRIMINAL APPEAL NO. 1 OF 2005

                                WITH
                CRIMINAL APPLICATION NO. 1634 OF 2005

Datar Switchgear Ltd.                         ...Applicant

        Versus

The State of Maharashtra and Anr.             ...Respondents

                                WITH
                CRIMINAL APPLICATION NO. 2200 OF 2006

Datar Switchgear Ltd.                         ...Applicant

        Versus

The State of Maharashtra and Anr.             ...Respondents


Umesh Malani




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                                WITH
                CRIMINAL APPLICATION NO. 7455 OF 2005

Datar Switchgear Ltd.                       ...Applicant

        Versus

The State of Maharashtra and Anr.           ...Respondents

                                WITH
                CRIMINAL APPLICATION NO. 7456 OF 2005

Datar Switchgear Ltd.                       ...Applicant

        Versus

The State of Maharashtra and Anr.           ...Respondents

                                WITH
                CRIMINAL APPLICATION NO. 7458 OF 2005

Datar Switchgear Ltd.                       ...Applicant

        Versus

The State of Maharashtra and Anr.           ...Respondents

                                WITH
                CRIMINAL APPLICATION NO. 7459 OF 2005

Datar Switchgear Ltd.                       ...Applicant

        Versus

The State of Maharashtra and Anr.           ...Respondents

                                WITH
                CRIMINAL APPLICATION NO. 7460 OF 2005

Datar Switchgear Ltd.                       ...Applicant


Umesh Malani




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                                        3/3                     29.APPLN.7457.2005.doc




        Versus

The State of Maharashtra and Anr.             ...Respondents
                                *****
Mr. Praveen Shetty i/by. Res Legal for Applicants.
Mr. A.R. Patil, APP for Respondent - State.
Mr. Kushal Mor for Respondent No. 2.
                                *****

                                             CORAM : S.S. SHINDE, J.

DATE : 5th AUGUST 2019 P.C.:

1. Learned counsel appearing for the applicant prays one week time for filing appropriate application for amendment.
2. List on 16th August, 2019.

(S.S. SHINDE, J.) Umesh Malani ::: Uploaded on - 06/08/2019 ::: Downloaded on - 06/08/2019 23:40:57 :::