Section 18 in Bihar Shops & Establishments Act, 1953
18. [ Power to increase the amount of leave. [Substituted by Act 2 of 1975.]
- Notwithstanding anything contained in sections 16 and 16A, the State Government may by notification increase the total amount of leave and the minimum number of days up to which such leave may be accumulated in respect of such establishments or class of establishments as may be specified in the notification.]
