Section 2(l) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970
(l)"Command Land" and "Uncommand Land" respectively mean land shown as such by the Irrigation Department of the State Government in its command and un-command statements with respect to the Bhakra and the Rajasthan Canal Irrigation Projects;
