Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Kerala - Subsection Section 97(3) in Kerala Municipality Building Rules, 1999 (3)The site plan shall clearly show all the streets, paths, lanes abutting or leading to the plot and also description of the materials used for the work.
