Supreme Court - Daily Orders
Shri G. Hari Hara Reddy vs Security Printing And Minting ... on 8 May, 2018
ITEM NO.59 REGISTRAR COURT. 2 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 62906291/2018
SHRI G. HARI HARA REDDY & ORS. Petitioner(s)
VERSUS
SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED & ORS.
Respondent(s)
Date : 08052018 These petitions were called on for hearing today.
For Petitioner(s) Mr. Y. Raja Gopala Rao, AOR For Respondent(s) Ms.Lalitha Kaushik,Adv. Mr.Naresh Kaushik,Adv. Mr.D.Singh,Adv.
UPON hearing the counsel the Court made the following O R D E R All the respondents are granted four weeks time to file the counter affidavit.
List the matter again on 30.07.2018.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.05.09 16:57:15 IST Reason: